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DGFT: Importer Not Required to Furnish Quarterly Returns for Import of Water-Mark Bank Note Paper - (14 Jul 2021)

CIVIL

Director-General of Foreign Trade (DGFT) has notified that the importer is no longer required to furnish quarterly returns for import of Water-mark Bank-Note Paper. The revised Policy Condition is that import of Water-mark Bank Note Paper may be made, without an import license, by the Note Printing Presses of the Government of India, subject to submission of a certificate of import from the Head of units and with actual user condition.

Tags : DIRECTOR GENERAL OF FOREIGN TRADE   IMPORT OF WATER-MARK BANK NOTE PAPER  

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