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Gujarat HC Rejects PILs on Holding Repeater Exams for Class 10 and 12 in Person - (14 Jul 2021)

EDUCATION

Gujarat High Court has rejected two public interest litigations taking objection to the Gujarat State Secondary and Higher Secondary Education Board’s decision to hold examination for repeater, private and external students for Class 10 and Class 12 in person.

Tags : GUJARAT HIGH COURT   HOLDING OF REPEATER EXAMS  

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