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Sikkim HC Expresses Concern Over Spread of Covid-19 in Care Facilities - (13 Jul 2021)

CIVIL

Sikkim High Court has expressed concern over spread of Covid-19 in various 'Care facilities' and has directed the State to take immediate steps for protection of inmates and staff thereof in its suo moto Public Interest Litigation for COVID-19 management.

Tags : SIKKIM HIGH COURT   SPREAD OF COVID-19 IN CARE FACILITIES  

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