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AP High Court Asks State to List Reasons for Rise in Covid-19 Cases in 3 Districts - (13 Jul 2021)

CIVIL

Andhra Pradesh High Court has sought State Government's response on the rise in Covid-19 cases in three particular districts of the State, namely- East Godavari, West Godavari and Chittoor. The Court has ordered the authorities to present district wise positivity rate in the State over a period of last fifteen days and also to indicate if there is any definite pattern causing the spread.

Tags : ANDHRA PRADESH HIGH COURT   REASONS FOR RISE IN COVID-19 CASES IN 3 DISTRICTS  

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