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NGT Pulls Up Delhi Jal Board for Failing to Control Odour from Sewage Treatment Plant - (13 Jul 2021)

ENVIRONMENT

National Green Tribunal has pulled up the Delhi Jal Board for its failure to prevent and control bad odour from a Sewage Treatment Plant in Delhi's Kondli area. The Tribunal has directed the Board to pay Rs. 5 lakh per month as cost to Central Pollution Control Board, till compliance. The amount shall be used for restoration of environment.

Tags : NATIONAL GREEN TRIBUNAL   ODOUR FROM SEWAGE TREATMENT PLANT  

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