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Delhi HC Directs Saket Gokhale to Take Down Alleged Defamatory Tweets Against Lakshmi Puri - (13 Jul 2021)

CRIMINAL

Delhi High Court has directed RTI activist Saket Gokhale's defamatory tweets against former Indian Assistant Secretary-General to the United Nations, Lakshmi Puri, calling her a "black money hoarder" etc with respect to a disproportionate assets allegation to be taken down within 24 hours, failing which Twitter Inc. has been directed to take down the tweets.

Tags : DELHI HIGH COURT   SAKET GOKHALE  

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