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Delhi HC Seeks Response on Making Covid-19 Care Facility Inside JNU - (13 Jul 2021)

CIVIL

Delhi High Court has sought response of the Delhi Government on its proposal to make a Covid-19 care facility inside Jawaharlal Nehru University after questioning its conduct for not expediting the proposal even after the lapse of over a month.

Tags : DELHI HIGH COURT   COVID-19 CARE FACILITY INSIDE JNU  

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