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Kerala HC Directs State to Consider Possibility of Supplying Material to Private Laboratories - (13 Jul 2021)

CIVIL

Kerala High Court has directed the State to consider the possibility of Kerala Medical Services Corporation Ltd supplying necessary materials to private laboratories to conduct RTPCR tests at reasonable rates. The Court has passed the interim order in a plea challenging the government order dated 30th April 2021 revising the cost of RTPCR tests in the State.

Tags : KERALA HIGH COURT   SUPPLYING MATERIAL TO PRIVATE LABORATORIES  

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