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Madras HC Affirms Orders Convicting and Sentencing Auto-Rickshaw Driver for Sexual Harassment - (13 Jul 2021)

CRIMINAL

Madras High Court has affirmed the orders of a lower Court convicting and sentencing an auto-rickshaw driver to seven years of rigorous imprisonment for abducting and sexually molesting a visually challenged woman.

Tags : MADRAS HIGH COURT   ORDERS CONVICTING AND SENTENCING AUTO-RICKSHAW DRIVER FOR SEXUAL HARASSMENT  

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