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SC Issues Contempt Notice to Suraz India Trust Chairman Rajiv Daiya for 'Scandalizing' Letter - (13 Jul 2021)

CONTEMPT OF COURT

Supreme Court has issued contempt notice to Suraz India Trust Chairman Rajiv Daiya for scandalizing the Court, stating that it was clearly an endeavour to browbeat the Court and the Court will not countenance the same.

Tags : SUPREME COURT   SURAZ INDIA TRUST CHAIRMAN RAJIV DAIYA  

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