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CBIC Launches Online Filing of Application for Authorised Economic Operators - (13 Jul 2021)

CUSTOMS

Central Board of Indirect Taxes & Customs (CBIC) has inaugurated the online filing of Authorised Economic Operators (AEO) T2 and T3 applications. The new version (V 2.0) of the web application is designed to ensure continuous real-time and digital monitoring of physically filed AEO T2 and AEO T3 applications for timely intervention and expedience.

Tags : CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS   FILING OF APPLICATION FOR AUTHORISED ECONOMIC OPERATORS  

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