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AP HC Warns to Take Action Against Amara Raj Batteries Over Dangerous Levels of Lead - (13 Jul 2021)

CIVIL

Andhra Pradesh High Court has said reports from the Pollution Control Board and the Environment Protection Training and Research Institute of India had indicated that dangerous levels of lead were present in Amara Raja batteries and warned that it would take a decision if the company does not take corrective measures.

Tags : ANDHRA PRADESH HIGH COURT   AMARA RAJ BATTERIES  

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