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Kerala HC Rejects Pleas of Accused for Deferring Second Phase of Trial in Palm-Chopping Case - (13 Jul 2021)

CRIMINAL

Kerala High Court has turned down the pleas of two accused for deferring the second phase of trial in the palm-chopping case scheduled before the Ernakulam NIA Special Court where the accused chopped the palm of T.J. Joseph, a teacher at Newman College, Thodupuzha.

Tags : KERALA HIGH COURT   PALM-CHOPPING CASE  

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