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Madras HC: Graduates from School of Excellence in Law Also Eligible for Government Stipend - (13 Jul 2021)

CIVIL

Madras High Court has held that Students who had graduated from School of Excellence in Law (SOEL), run by Tamil Nadu Dr. Ambedkar Law University, will also be eligible for government stipend of Rs.3,000 a month for first two years of their practice if their family income is less than Rs. 2.5 Lakhs per annum

Tags : MADRAS HIGH COURT   GRADUATES FROM SCHOOL OF EXCELLENCE IN LAW  

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