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Allahabad HC Upholds Conviction of Man for Murdering Wife and Daughters - (12 Jul 2021)

CRIMINAL

Allahabad High Court has upheld the conviction of a man for brutally murdering his wife and four minor daughters aged 7, 5, 3 years and the youngest one was merely one and a half months old.

Tags : ALLAHABAD HIGH COURT   CONVICTION OF MAN FOR MURDERING WIFE AND DAUGHTERS  

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