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Acceptance, processing and issuance of claims under MEIS, SEIS, ROSL, ROSCTL in the DGFT IT modules- (Ministry of Commerce and Industry) (08 Jul 2021)

MANU/DGFT/0080/2021

Commercial

Members of the Trade and Industry are informed that issuance of benefits/scrips under MEIS, SEIS, ROSL and ROSCTL Schemes would be on hold for a temporary period due to changes in the allocation procedure. During this period, no fresh applications would be allowed to be submitted at the online IT module of DGFT for these schemes and all submitted applications pending for issuance of scrips would also be on hold. Trade would be suitably informed, once issuance of scrips is opened again.

Tags : ACCEPTANCE PROCESSING ISSUANCE

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