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P&H HC Grants Protection to Couple in Live-in Relationship, Both Being Major - (12 Jul 2021)

CIVIL

Punjab and Haryana High Court has granted protection to a 21 year old girl and 19 year old boy after observing that the two are entitled to live together in a live in relationship being major. The Court has observed that the petitioners being major are entitled to live together in live-in-relationship and are also entitled to protection of their life and liberty against any harm from respondents.

Tags : PUNJAB AND HARYANA HIGH COURT   COUPLE IN LIVE-IN RELATIONSHIP  

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