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GNIDA Fines 40 Builders for Violating NGT Orders - (18 Feb 2016)

Greater Noida Industrial Development Authority (GNIDA) has said it has fined 40 builders, Rs 50,000 each, with projects under construction in Greater Noida for violating Nation Green Tribunal (NGT) orders during construction activities.

Tags : GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY   BUILDERS  

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