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Kerala HC Stays Notice to Demolish Buildings in Lakshadweep for Alleged Encroachment of Public Land - (12 Jul 2021)

CIVIL

Kerala High Court has stayed the show-cause notices issued to Lakshadweep inhabitants to demolish their buildings within 2 days on the ground that they were constructed on government land.

Tags : KERALA HIGH COURT   DEMOLITION OF BUILDING ON PUBLIC LANDS  

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