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Chhattisgarh HC: Under Trial Prisoners in Cases of Anti-National Activities Not Entitled to Release - (12 Jul 2021)

CRIMINAL

Chhattisgarh High Court has observed that the under trial prisoners who are facing trial for offences investigated by specialized agencies, cases involving riots, anti-national activities, etc., are not entitled for release under the High Powered Committee Guidelines.

Tags : CHHATTISGARH HIGH COURT   RELEASE OF UNDER TRIAL PRISONERS  

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