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Calcutta HC Stays Arrest of Ex-TMC Member in 13 FIRs Registered Against Him - (12 Jul 2021)

CRIMINAL

Calcutta High Court has restrained the West Bengal Police from arresting a Bharatiya Janta Party Leader, who was earlier with TMC, in connection with 13 FIRs registered against him within a span of 30 days just after the announcement of West Bengal State Assembly results.

Tags : CALCUTTA HIGH COURT   ARREST OF EX-TMC MEMBER  

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