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Allahabad High Court Issues Guidelines for Physical Hearing from July 14 - (12 Jul 2021)

CIVIL

Allahabad High Court is set to resume the Physical Hearing, in both the benches (at Lucknow and Allahabad), from 14th July, 2021. In this regard, the Court has finalized and released the Guidelines. However, virtual mode of hearing too, shall continue to take place.

Tags : ALLAHABAD HIGH COURT   PHYSICAL HEARINGS  

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