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Orissa HC Orders Inquiry into Complaints of Medical Negligence at State-Run COVID Facility - (12 Jul 2021)

CIVIL

Orissa High Court has formed a committee to conduct an inquiry into the allegations of medical negligence in the treatment of victims during COVID-19 in the Veer Surendra Sai Institute of Medical Sciences and Research (VIMSAR).

Tags : ORISSA HIGH COURT   MEDICAL NEGLIGENCE AT STATE-RUN COVID FACILITY  

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