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Tripura HC: People Who Have Received First Dose Cannot be Made to Wait Indefinitely - (12 Jul 2021)

CIVIL

Tripura High Court has observed that people who have received their first dose of Covid-19 vaccine, including both Covishield or Covaxin, cannot be made to wait indefinitely for receiving their second dose after the mandatory interval is over. The Court has asked the State administration to raise the number of vaccination doses.

Tags : TRIPURA HIGH COURT   PEOPLE WHO HAVE RECEIVED FIRST DOSE  

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