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Calcutta High Court Dismisses Plea Seeking CBI Probe in Fake Vaccination Camp Case - (12 Jul 2021)

CRIMINAL

Calcutta High Court has dismissed a plea seeking Central Bureau of Investigation (CBI) probe in the case of fake COVID-19 vaccination camps. The accused had allegedly been operating Covid-19 vaccination camps in Kolkata by masquerading himself as an IAS officer associated with the Kolkata Municipal Corporation.

Tags : CALCUTTA HIGH COURT   FAKE VACCINATION CAMP CASE  

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