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Delhi HC Seeks Response on Plea Challenging 20-Lakh Cap for Non-PDS Beneficiaries - (12 Jul 2021)

CIVIL

Delhi High Court has sought response of the Delhi Government on the issue of revising the number of non-PDS beneficiaries under its scheme for providing adequate food grains to people without ration cards. The scheme was launched as a one-time relief measure in view of economic impact of the Covid-19 pandemic.

Tags : DELHI HIGH COURT   CAP FOR NON-PDS BENEFICIARIES  

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