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Delhi HC Dismisses Plea Seeking Release of Delhi Riots Accused Gulfisha Fatima - (09 Jul 2021)

CRIMINAL

Delhi High Court has dismissed the plea filed by Delhi riots accused Gulfisha Fatima seeking her release after observing that the Court cannot decide the validity of a remand order in a habeas corpus petition.

Tags : DELHI HIGH COURT   GULFISHA FATIMA  

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