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Calcutta HC Quashes No Confidence Motion Against Nandigram Panchayat President - (09 Jul 2021)

CIVIL

Calcutta High Court has quashed a 'no confidence' motion initiated against Pabitra Kar, President of Boyal-I, Gram Panchayat in the District of Purba Medinipur by the majority of the Panchayat members.

Tags : CALCUTTA HIGH COURT   NO CONFIDENCE MOTION AGAINST NANDIGRAM PANCHAYAT PRESIDENT  

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