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Allahabad HC Rejects Plea Seeking Quashing FIR Against Secretary of Gareeb Nawaz Masjid Committee - (09 Jul 2021)

CRIMINAL

Allahabad High Court has rejected the plea filed by Secretary of the Gareeb Nawaz Masjid Committee, Mohammad Anees and a local resident of Barabanki, Mohd. Naeem seeking quashing of the First Information Report (FIR) registered against them by the Uttar Pradesh Police.

Tags : ALLAHABAD HIGH COURT   SECRETARY OF GAREEB NAWAZ MASJID COMMITTEE  

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