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Delhi HC Rejects Plea of Candidate Found Medically Unfit for Indian Air Force - (09 Jul 2021)

DEFENCE

Delhi High Court has rejected the plea of a candidate who was found medically unfit for being overweight by 2 KGs as per the medical fitness standards of the Indian Air Force. The Court observed that his recruitment would be 'burdening the Indian Air Force with an overweight Airman' who would be unfit for performing the duties.

Tags : DELHI HIGH COURT   MEDICALLY UNFIT FOR INDIAN AIR FORCE  

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