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Bombay HC Asks Government to Explain on Delay in Filling Up Vacancies in SHRC - (09 Jul 2021)

SERVICE

Bombay High Court has asked the Maharashtra Government the reason for delay to fill up vacancies in the Maharashtra State Human Rights Commission (SHRC) while hearing a Public Interest Litigation that claims 50% of the posts are vacant.

Tags : BOMBAY HIGH COURT   VACANCIES IN SHRC  

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