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Allahabad HC: Government Efforts to Subdue Pandemic Not Successful Unless Public Adheres to Norms - (09 Jul 2021)

CIVIL

Allahabad High Court has observed that even though the Uttar Pradesh Government has taken satisfactory steps to enhance medical infrastructure in the state and subdue the pandemic, its efforts will not show result unless the public adheres to the Covid-19 protocol.

Tags : ALLAHABAD HIGH COURT   GOVERNMENT EFFORTS TO SUBDUE PANDEMIC  

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