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Orissa HC Seeks Response on Implementation of Advisory Prohibiting Human Entry into Septic Tanks - (09 Jul 2021)

CIVIL

Orissa High Court has sought response of the State Authorities on the functionality of established Emergency Response Sanitation Units and also on the steps taken for the implementation of Advisory issued by the State Government titled 'Prohibition of human entry into septic tank and sewer network –functioning of Emergency Response Sanitation Units" (ERSU)'.

Tags : ORISSA HIGH COURT   ADVISORY PROHIBITING HUMAN ENTRY INTO SEPTIC TANKS  

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