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Allahabad HC Enquires Over Woman Harassed Being Forced to Return to Husband - (09 Jul 2021)

CRIMINAL

Allahabad High Court has called for an explanation from Senior Superintendent of Police, Aligarh, and the Superintendent of Police, Kasganj as to why a woman, harassed by her husband and thrown out of her matrimonial house was being forced by the police to go back to her husband.

Tags : ALLAHABAD HIGH COURT   WOMAN HARASSED BEING FORCED TO RETURN TO HUSBAND  

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