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SC Seeks Report on Attack on Kanhaiya Kumar in Patiala House District Court Complex - (18 Feb 2016)

SC has sought reports from Delhi Police and Delhi High Court Registrar General on circumstances under which Jawaharlal Nehru University student leader Kanhaiya Kumar was manhandled and beaten up inside the Patiala House district court complex on Wednesday.

Tags : SC   DELHI POLICE   DELHI HIGH COURT REGISTRAR GENERAL   KANHAIYA KUMAR  

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