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Delhi High Court Asks NDMC, Delhi Govt to Clear Dues; Augment Resources - (09 Jul 2021)

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Delhi High Court has come down heavily on the North Delhi Municipal Corporation for non-payment of salaries and pensions to its employees, observing that the corporation should become independent and a self-sustaining economic model. The Court has issued a slew of directions to the NDMC as well as the Delhi Government for taking steps to augment the payment of salaries and pensions.

Tags : DELHI HIGH COURT   PAYMENT OF SALARIES  

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