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Uttarakhand HC Issues Notice to State on Plea Seeking Direction to Notify Rules for Sikh Marriages - (09 Jul 2021)

FAMILY

Uttarakhand High Court has issued a notice to the state government on a plea urging that State Government should notify the rules under the Anand Marriage Act, 1909. The Court has given the state four weeks to respond to the petition.

Tags : UTTARAKHAND HIGH COURT   DIRECTION TO NOTIFY RULES FOR SIKH MARRIAGES  

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