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Kerala HC Permits New Govt Order Fixing Room Rent at Private Hospitals to Operate for 6 Weeks - (09 Jul 2021)

CIVIL

Kerala High Court has decided to allow the operation of the Government Order dated 7th July, 2021 for a period of six weeks to evaluate the efficiency of the proposed scheme regarding fixing of room rents by private hospitals.

Tags : KERALA HIGH COURT   NEW GOVT ORDER FIXING ROOM RENT AT PRIVATE HOSPITALS  

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