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Kerala HC Stays Govt Order Giving Power to Grant Clearance for Construction of Religious Places - (09 Jul 2021)

CIVIL

Kerala High Court has stayed a government order (GO) entrusting local bodies with the power to grant clearance for construction of religious places of worship. The Court has passed the interim order on a writ petition filed by Fr. Joy Pulikkottil, vicar, St. Peter’s and St. Paul’s Syrian Orthodox Church, Chalissery, Palakkad, challenging the government order.

Tags : KERALA HIGH COURT   POWER TO GRANT CLEARANCE FOR CONSTRUCTION OF RELIGIOUS PLACES  

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