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CBIC Launches Online Filing of Application for Authorised Economic Operators - (09 Jul 2021)

CUSTOMS

Central Board of Indirect Taxes & Customs (CBIC) has inaugurated the online filing of Authorised Economic Operators (AEO) T2 and T3 applications to ensure continuous real-time and digital monitoring of physically filed AEO T2 and AEO T3 applications for timely intervention and expedience.

Tags : CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS   APPLICATION FOR AUTHORISED ECONOMIC OPERATORS  

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