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Allahabad HC Directs to Ensure Installation of Road Light Over 3 Highways in City - (09 Jul 2021)

CIVIL

Allahabad High Court has directed the LMC to ensure installation of road light over the Kamta, Chinhat and Matiyari flyovers on Lucknow-Ayodhya highway in the city.

Tags : ALLAHABAD HIGH COURT   INSTALLATION OF ROAD LIGHT  

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