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CIC Stays Order on Disclosure of Information on Non-Performing Assets - (08 Jul 2021)

BANKING

Central Information Commission (CIC) has stayed the order of the First Appellate Authority (FAA) of the Reserve Bank of India (RBI) which had directed the disclosure of information on non-performing assets (NPAs) and top defaulters of the Saraswat Co-operative Bank Limited.

Tags : CENTRAL INFORMATION COMMISSION   DISCLOSURE OF INFORMATION ON NON-PERFORMING ASSETS  

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