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Orissa HC Grants Bail to Man Accused of Urging People to Assault Former CJI - (08 Jul 2021)

CRIMINAL

Orissa High Court granted bail to a man accused of posting a message in a WhatsApp group urging people to join him on a mission to assault the former Chief Justice of India with shoes for refusing permission to observe Rath Yatra.

Tags : ORISSA HIGH COURT   MAN ACCUSED OF URGING PEOPLE TO ASSAULT FORMER CJI  

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