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Delhi HC Seeks Response on Joining Two Youngsters for Month’s Community Service - (08 Jul 2021)

CIVIL

Delhi High Court has sought response of the Medical Superintendent, RML Hospital on joining of two youngsters who were directed to do a month's community service in the hospital, in order to sober them down while quashing a criminal case against them.

Tags : DELHI HIGH COURT   YOUNGSTERS   COMMUNITY SERVICE  

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