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Bombay High Court Issues Notice on PIL Alleging Privacy Breach by True Caller App - (08 Jul 2021)

CIVIL

Bombay High Court has issued notices to the Union and Maharashtra Government, among others, in a PIL against the Truecaller International LLP alleging its operation of shared data is 'illegal' and a 'breach of privacy.'

Tags : BOMBAY HIGH COURT   PRIVACY BREACH BY TRUE CALLER APP  

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