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Allahabad HC Refuses Protection to Woman/Girl Claiming to Have Married Hindu Man - (08 Jul 2021)

FAMILY

Allahabad High Court has refused to pass a protection order in favor of a woman/girl claiming to have married a Hindu Man noting that she did not produce any documentary evidence showing that she belongs to the Muslim religion and that she now wanted to adopt the Hindu religion, observing that the petition does not even show that the Couple is major.

Tags : ALLAHABAD HIGH COURT   PROTECTION TO WOMAN/GIRL CLAIMING TO HAVE MARRIED HINDU MAN  

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