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Madras HC Grants Conditional Bail to Former AIADMK Minister M. Manikandan in Rape Case - (08 Jul 2021)

CRIMINAL

Madras High Court has granted conditional bail to former AIADMK Minister M. Manikandan in a rape case. The former Minister had been charged with the offence of rape on the false pretext of marriage.

Tags : MADRAS HIGH COURT   FORMER AIADMK MINISTER M. MANIKANDAN  

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