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Uttarakhand HC Directs State to Take Concrete Steps to Control Inflow of Tourists - (08 Jul 2021)

CIVIL

Uttarakhand High Court has directed the State government to take concrete steps to control the inflow of tourists in the State. The Court has stressed that the tourists may bring in the dreaded Delta plus variant in the State. The Government has also been directed to review its decision to relax the lockdown during the weekends, and to permit a large number of tourists to invade the State.

Tags : UTTARAKHAND HIGH COURT   STEPS TO CONTROL INFLOW OF TOURISTS  

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