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Delhi HC Seeks Response on Availability of Amphotericin B, Oxygen Buffer Stock - (08 Jul 2021)

CIVIL

Delhi High Court has sought response of the Centre and Delhi Government on various aspects including the import and domestic production of Amphotericin B drug for treating black fungus and the steps for creating buffer stock of oxygen by the Centre and Delhi Government.

Tags : DELHI HIGH COURT   AVAILABILITY OF AMPHOTERICIN B   OXYGEN BUFFER STOCK  

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