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Kerala HC Orders Constitution of Medical Board to Examine Infant Suffering from Rare Disease - (08 Jul 2021)

LAW OF MEDICINE

Kerala High Court has directed the State to set up a medical board to examine a six-month-old infant diagnosed with spinal muscular atrophy (SMA) after his father filed a plea seeking support for his treatment. The Court has passed an interim order directing the Board to file a report immediately.

Tags : KERALA HIGH COURT   INFANT SUFFERING FROM RARE DISEASE  

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